Nivedita Pradhan vs Govt Of Raj And Ors ...
2023 Latest Caselaw 5538 Raj/2

[2023:RJ-JP:26405]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 6456/2018

Nivedita Pradhan 7 Yrs. Through Father Shri Subhash Chand
Sharma, aged about 38 years R/o Near Prem Makkar Singh Ki
Kothi, Bi-Narayan Gate, Bharatpur Raj.
                                                                           ----Petitioner
                                           Versus
1.       The Govt. Of Rajasthan Through Principal Secretary,
         School And Sanskrit Education, Govt. Secretariate, Near
         Statue Circle, Bhagwan Das Road, Jaipur.
2.       The    Director,         Directoriate         Of    Elementary      Education,
         Bikaner-334001, Rajasthan.
3.       The     Commissioner/director,                     Rajasthan      Council    Of
         Elementary Education, Jaipur, Block-5, Dr. R.k.s.sankul,
         J.l.n. Marg, Jaipur-302015.
4.       The District Collector, Bharatpur, Rajasthan.
5.       The District Education Officer, Bharatpur, Rajasthan.
6.       The Secretary, Shri Guru Singh Sabha, Shiksha Samiti,
         Rajendra Nagar, Bharatpur-321001.
7.       The Principal, Shri Guru Hari Kishan Sr. Sec. Public
         School, Rajendra Nagar, Bharatpur-321001 Raj.
                                                                        ----Respondents

For Petitioner(s) : Mr. Mithlesh Kumar For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:26405] (2 of 2) [CW-6456/2018]

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /112

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