Mahant Preetam Ram vs Hari Ballabh (2023:Rj-Jp:26630)
2023 Latest Caselaw 5537 Raj/2

                                   [2023:RJ-JP:26630]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Revision Petition No. 1205/2000

                                    Mahant Preetam Ram aged about 31 years, Chela Mahant Late
                                    Shri Dhun Ram, Resident of Bada Ramdwara, kishorepura, Tehsil
                                    Ladpura, District Kota (Rajasthan)
                                                                                                       ----Petitioner
                                                                       Versus
                                    Hariballabh S/o Ganesh lal (through his legal heris) (since
                                    deceased)
                                    1/1.Nomesh S/o Late hariballabh aged 40 years,
                                    1/2.Mahesh S/o Late Hariballabh aged 35 years,
                                    1/3. Yogesh S/o Late hariballabh aged 31 years,
                                    All are Resident of Bara Ramdwara, Dashera Maidan, Kota.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Nishank Vashistha For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

04/10/2023

Despite repeated request of this Court, learned counsel for

the petitioner is not ready to argue the matter.

In view thereof, this revision petition is dismissed for non-

prosecution.

(MAHENDAR KUMAR GOYAL),J

Manish/s-389

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