Mangalchand Alias Manglyam Alias ... vs State Of Rajasthan ...
2023 Latest Caselaw 5536 Raj/2

                                   [2023:RJ-JP:26431]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                               11922/2023

                                   Mangalchand Alias Manglyam Alias Achya Alias
                                   Guddi     Alias      Shaitan      S/o     Shri     Radhakishan      @
                                   Laduram, Aged About 40 Years, R/o Mamana Police
                                   Station Narena District Jaipur Rural, Rajasthan. At
                                   Present Tyoda Police Station Sambharlake District
                                   Jaipur. At Present In District Jail, Sikar.
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through The Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Harendra Singh, Adv. For : Mr. Ganesh Saini, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 04/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application with

liberty to file afresh after filing of the charge sheet.

In view of above, the criminal misc. bail

application is dismissed as withdrawn with liberty as

aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /215

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