Smt. Suman Devi Wife Of Rajendra ... vs State Of Rajasthan ...
2023 Latest Caselaw 5534 Raj/2

                                   [2023:RJ-JP:26581]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               6158/2022

                                   Smt. Suman Devi Wife Of Rajendra Prasad, R/o
                                   Dhani Deegwali, Tan Kishorepura, P.s. Ajitgarh,
                                   District Sikar.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Secretary Home
                                          Department,           Government             Of     Rajasthan,
                                          Jaipur.
                                   2.     Director General Of Police, Rajasthan, Jaipur.
                                   3.     The Superintendent Of Police, Sikar.
                                   4.     Station House Officer, Police Station Ajitgarh,
                                          District Sikar.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Vidhut Kumar Gupta, Adv. For : Mr. Mahendra Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

04/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /S2

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