R S R T C And Ors vs Hanuman Sahai Rawat ...
2023 Latest Caselaw 5532 Raj/2

[2023:RJ-JP:26650]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Second Appeal No. 435/2017

1.       Rajasthan State Road Transport Corporation Through
         Chairman Cum Managing Director, Parivahan Marg, Jaipur
2.       Chief       Manager,       Rajasthan          State        Road   Transport
         Corporation, Dungarpur Depot, Rajasthan

3.       Accounts Officer/Asstt. Accounts Officer, Rajasthan State
         Road Transport Corporation, Dungarpur Depot, Rajasthan
                                                    ----Appellants/Respondents

Versus Hanuman Sahai Rawat S/o Shri Kesar Ram, R/o Plot No. 95 - Patrakar Colony, New Bus Depot, Dungarpur Rajasthan At Present Computer, Rajasthan State Road Transport Corporation, Dungarpur Depot (Rajasthan)

----Respondents/Plaintiff

For Appellant(s) : Mr. R.M. Bairwa For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order 04/10/2023

Learned counsel for the appellants fairly does not dispute

that the issue involved herein is no more res-integra and stands

resolved by the judgment of this Court dated 03.11.2022 passed

in S.B. Civil Second Appeal No.45/2018: Rajasthan State Road

Transport Corporation & Ors. Vs. Amerjeet Sigh whereby, the

appeal preferred by the appellant-corporation was dismissed. He

prays that the instant civil second appeal may also be decided in

the light of the aforesaid judgment.

Appreciating the gesture shown by the learned counsel for

the appellants, this civil second appeal is also dismissed in view of

[2023:RJ-JP:26650] (2 of 2) [CSA-435/2017]

dismissal of the S.B. Civil Second Appeal No.45/2018 involving

identical controversy.

(MAHENDAR KUMAR GOYAL),J

Sudha/46

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