Mukesh Kumar Dhingra S/O Late Shri ... vs Ashok Kumar Dhingra S/O Late Shri ...
2023 Latest Caselaw 5529 Raj/2

                                   [2023:RJ-JP:26510]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 129/2023

                                   Mukesh Kumar Dhingra S/o Late Shri Sunder Das Dhingra, Aged
                                   About 59 Years, R/o 8/8A, Acharya Kriplani Marg, Adarsh Nagar,
                                   Jaipur.
                                                                                               ----Appellant/Plaintiff
                                                                        Versus
                                   Ashok Kumar Dhingra S/o Late Shri Sunder Das Dhingra, R/o 3
                                   Na 14, Jawahar Nagar, Jaipur.
                                                                                       ----Respondent/Defendant

For Appellant(s) : Mr. Vipul Jain For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

04/10/2023

Learned counsel for the appellant wants to withdraw this civil

second appeal.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/66

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