Mohan Singh And Anr vs Noor Mohammad ...
2023 Latest Caselaw 5528 Raj/2

                                   [2023:RJ-JP:26419]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 15511/2016

                                   1.       Mohan Singh S/o Umrao Singh, Kabristan Wali Gali,
                                            Lohakhan Tempo Stand, Ajmer
                                   2.       Smt. Nand Kanwar W/o Shri Mohan Singh, Kabristan Wali
                                            Gali, Lohakhan Tempo Stand, Ajmer
                                                                                                     ----Petitioners
                                                                       Versus
                                   Noor     Mohammad      S/o     Chiranji       Khan,      Kabristan   Wali   Gali,
                                   Lohakhan Tempo Stand, Ajmer
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Lalit Kishore Joshi for Mr. Arvind Gupta For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/10/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /297

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