Smt Sunita Chouddhary Andanr vs Shri Manoj Bhat And Ors ...
2023 Latest Caselaw 5524 Raj/2

                                   [2023:RJ-JP:26678]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 804/2017
                                                                         In
                                                     S.B. Civil Writ Petition No.13003/2014
                                    1.         Smt. Sunita Choudhary W/o Sh. Ram Singh Choudhary,
                                               aged about 31 years, R/o Village Borada, Panchayat
                                               Samiti Arian, Distt. Ajmer, Rajasthan.
                                    2.         Ram Singh Choudhary S/o Sh. Hari Ram, aged about 36
                                               years, Sarpanch 2010-2014, Gram Borada, Panchayat
                                               Samiti Arian, Distt. Ajmer
                                                                                                      ----Petitioners
                                                                          Versus
                                    1.         Shri Manoj Bhat, Director General Of Police, Police
                                               Headquarters, Jaipur
                                    2.         Ms. Malani Agarwal, Inspector General Of Police, Ajmer
                                               Range, Ajmer
                                    3.         Shri Rajendra Singh, Superintendent Of Police, Ajmer,
                                               Distt. Ajmer
                                    4.         Ram Narain Choudhary, Station House Officer, Police
                                               Station Borada, Panchayat Samiti Arian, Distt. Ajmer
                                    5.         Shri Ayush Khan, Station House Officer, Arian, Distt.
                                               Ajmer
                                    6.         State of Rajasthan through chief Secretary Government of
                                               Rajasthan, Secretariat, Jaipur.
                                    7.         Shri O.P. Gahlotra, Director General of Police, Police
                                               Headquarter, Jaipur.
                                                                                     ----Contemnor/Respondents

For Petitioner(s) : Mr. Rahul Sharma for Mr. Rajneesh Gupta For Respondent(s) : Ms. Sunita Satyarthi, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 04/10/2023

Learned counsel for the petitioners wants to withdraw this

contempt petition as he has instructions to avail the appropriate

remedy available under the law for redressal of their grievance(s).

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J Manish/82

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