Basanti Bai vs State Of Raj And Ors ...
2023 Latest Caselaw 5509 Raj/2

[2023:RJ-JP:26412]

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 6055/2007

       Basanti Bai wife of Shri Prabhu Lal, aged about 54 years.
       resident of Charhati Mohalla, Ward No.18, Sangod, District
       Kota.
                                                                  ----Petitioner
                                       Versus
    1. State of Rajasthan through Secretary to the Government,
       Department of Panchayati Raj, Secretariat, Jaipur.
    2. The Collector, District Kota.
    3. The Sub Divisional officer, Sangod, District Kota.
    4. Nagar Palika Sangod through its Executive Officer.
    5. Devki Nandan Rathore son of Shri Moti Lal Rathore, aged
       about 50 years, resident of Kota Road, Sangod, District
       Kota.
    6. Seema Soni wife of Shri Ramavatar, resident of Sunaron ka
       Mohalla,Sengod, District Kota.
    7. Smt. Lata Devi vire of Shri Chandra Prakash, resident of
       near Jain Mandir, Sangod, District Kota.
    8. Smt. Rahat Begum vife of Shri Afsary Resident of hdidaran
       Mohalla, Sangod, District Kote.
    9. Smt.     Sevitri   wife    of    Shri     Satyanarayan,    resident   of
       Kumaharaon ka Mohalla, Sangod, District Kota.
    10.        Smt. Geeta Devi wife of Shri Gordhan, resident
       Babu Ansari ki Colony, Sangod, District Kota.
    11.        Shri Jagdish Sharma son of Shri Moti Lal, resident of
       Bapawar Road, Sangod, District Kota.
    12.        Shri Girrej Prasad Nandwans son of Shes Ram Kumar,
       resident of kota Road, Sangoo, District Kota.
    13.        Shri Ramgopal son of shri Tungi Lal, resident of near
       Koliyon ke Bad, Sangod, District Kota.
    14.        Shri Brag Mohan Regar son of Shri Raghunath,
       resident of Adalat Read, Sangod, District Kota.
    15.        Shri Mahmod Khan zon of Shri Sertar Kha resident of
       heldaran ka Mohalla, Sanged, District Kota.
    16.        Shri Abdul Mazid son of Shri Sanvar Khan, resident of
       Adalet Road, Sangod, District Kora
    17.        Shei Mirza Shakeel Ahmed son of Shri Akhlak Ahmed,
       resident of neat Rangnath Mandir, Sangod, District Kota.
    18.        Shri Parmanand Son of Shes Sheic Lol, resident of


                      (Downloaded on 11/11/2023 at 08:31:23 PM)
                                    [2023:RJ-JP:26412]                          (2 of 2)                       [CW-6055/2007]


                                           Charhathadi Mohalla, Sangod, District Kota.
                                         19.     Shri Ramesh Chandra son of Shri Narayan, rezident of
                                           near Koliyon ka Bad, Sangod, District Kota.
                                         20.     Shri Arvind Chorasie son of Shri Gajanand Choresis,
                                           resident of Purana Bazar, Sangod, District Kota.
                                         21.     Shri Ramavatar Khatik son of Shri Nathu Lal, resident
                                           of Khetikon ke Mohalla, Sangod, District Kota.
                                                                                                           ----Respondents

For Petitioner(s) : Ms. Shobha Sharma for Mr. Satish Pachori For Respondent(s) : Mr. G.L. Avasthi AGA Mr. Mahesh Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /550

Powered by TCPDF (www.tcpdf.org)