Kishori Lal Sharma vs State Of Raj And Anr ...
2023 Latest Caselaw 5508 Raj/2

                                   [2023:RJ-JP:26411]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7244/2007

                                   Kishori Lal Sharma S/o Shri Chaturbhuj Sharma, aged 45 years,
                                   R/o Ward No.10, Municipal Board Ramgah Shekhawati, Distt.
                                   Sikar.
                                                                                                              ----Petitioner
                                                                              Versus
                                         1. State Of Rajasthan through Secretary, Local Self Bodies,
                                           Rajasthan, Jaipur.
                                         2. Director     Cum        Deputy          Secretary,       Local   Self   Bodies,
                                           Rajasthan, Jaipur.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Tarun Choudhary for Mr. Hanuman Choudhary For Respondent(s) : Mr. Shyam Arya Mr. S.N. Kumawat Dr. A S Khangarot Mr. Sandeep Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /552

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