Mahendra Sharma vs Smt Indra Sharma Andors ...
2023 Latest Caselaw 5506 Raj/2

                                   [2023:RJ-JP:26442]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12376/2014
                                   Mahendra Sharma Son Of Late Shri Ramji Lal Sharma, aged
                                   about 44 years, R/o 48-49, Manu Marg, Near Tourist Hotel, Alwar
                                   Raj.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       Smt. Indra Sharma Wife Of Shri Himmat Rai Sharma,
                                            Daughter Of Late Shri Ramji Lal Sharma, 48-49,
                                            Manumarg, Alwar Presently Residing At C-324, Dabua
                                            Colony, Faridabad Harayana
                                   2.       Smt. Anjana Sharma Wife Of Shri Sanjay Sharma,
                                            Daughter Of Late Shri Ramji Lal Sharma, 48-49,
                                            Manumarg, Alwar Presently Residing At 119, J. Extension,
                                            Gali No. 3, Near Durga Mandir, Delhi-92
                                   3.       Ashok Sharma Son Of Late Shri Ramji Lal Sharma, 91,
                                            Shanti Kunj, Alwar Raj.
                                   4.       Smt. Sheela Sharma Wife Of Late Shri Subhash Chand
                                            Sharma, Daughter Of Late Shri Ramji Lal Sharma, 48-49,
                                            Manumarg, Alwar Raj.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Dinesh Yadav For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order

04/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /81

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