Citation : 2023 Latest Caselaw 5501 Raj/2
Judgement Date : 4 October, 2023
[2023:RJ-JP:26472]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 2926/2017
Shri Sharma Teacher Training College, Village - Jaisingh, Pura
Bas Newta, Tel.- Sanganer, District, jaipur Raj. Running by
Society Shri Sharma Public School Shiksha Samiti, District Jaipur
Raj. Through its Secretary Chhigan Lal Sharma S/o Shri Madan
Lal Sharma, aged about 61 years, R/o Plat No. 14, Nav Durga
Colony, Sushilpura, Sodala, District Jaipur Raj.
----Petitioner
Versus
1. Director, Directorate Of Elementary Education, Bikaner
Rajasthan
2. Principal Secretary, Elementary Education Department,
Govt. Secretariat, Jaipur Raj.
3. National Council For Teacher Education, Northern Region
Committee, Through Its Regional Director, Office L.i.c.
Investment Building Jeevan Nidhi-Ii, Ivth Floor, Bhawani
Singh Road, Jaipur-302005
4. National Council For Teacher Education, Through Member
Secretary, Hans Bhawan, Wind-Ii, Bahadur Shah Zafar
Marg, New Delhi-110002.
----Respondents
For Petitioner(s) : Mr. Vineet Dixit for Mr. O. P. Sharma For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
04/10/2023
Counsel appearing for the petitioner seeks permission to
withdraw the present writ petition with liberty to file fresh one in
case need arises on the basis of fresh cause of action.
Permission as sought for is allowed.
[2023:RJ-JP:26472] (2 of 2) [CW-2926/2017]
Accordingly, the present writ petition is dismissed as
withdrawn with liberty as prayed for.
Since the main petition has been dismissed as withdrawn, all
other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /101
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