Rajendra Sarin vs J D A And Anr (2023:Rj-Jp:26418)
2023 Latest Caselaw 5498 Raj/2

                                   [2023:RJ-JP:26418]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14933/2017

                                   Rajendra Sarin S/o Late Dr. R.g. Sarien, aged about 68 years
                                   Resident Of B-34, Rajendra Marg, Bapu Nagar, Jaipur
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       Jaipur Development Authority Through Its Secretary,
                                            J.l.n. Marg, Jaipur
                                   2.       Jaipur Municipal Corporation Through Its Chief Executive
                                            Officer, Deendayal Upadhayaya Bhawan, Lal Kothi, Tonk
                                            Road, Jaipur
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Dileep Shivpuri For Respondent(s) : Ms.Naina Saraf Mr. Manoj Sharma Mr. Alok Garg

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/10/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /298

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