Om Prakash Gupta vs S B B J And Ors (2023:Rj-Jp:26110)
2023 Latest Caselaw 5486 Raj/2

                                   [2023:RJ-JP:26110]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Civil Second Appeal No. 245/2002

                                    Omprakash Gupta S/o Late Sh. Rulichandji, Inhabitant Of 6Ka-
                                    21, Jawahar Nagar, Jaipur.
                                                                                                   ----Plaintiff Appellant
                                                                            Versus
                                    1.         State Bank Of Bikaner And Jaipur Head Office Tilak Marg,
                                               Jaipur
                                    2.         Managing Director, State Bank Of Bikaner And Jaipur,
                                               Tilak Marg, Jaipur
                                    3.         General Manager, State Bank Of Bikaner And Jaipur, H.O.
                                               Tilak Marg, Jaipur.
                                                                                        ----Defendants-Respondents

For Appellant(s) : Mr. S.C. Gupta For Respondent(s) : Ms. Suruchi Kasliwal

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

03/10/2023

This civil second appeal stands abated as the appellant has

expired way back on 12.05.2015 and his legal representative(s),

has not been been brought on record.

The civil second appeal is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/74

Powered by TCPDF (www.tcpdf.org)