Mahendra Singh And Others vs Duli Chand (2023:Rj-Jp:26263)
2023 Latest Caselaw 5485 Raj/2

                                   [2023:RJ-JP:26263]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 526/2010

                                   1.         Mahendra Singh S/o Shri Bhawani Singh
                                   2.         Sarjeet Singh S/o Shri Mahendra Singh
                                   3.         Ranjeet Singh S/o Shri Mahendra Singh,
                                              All R/o Gram Bahali, Teh. Rajgarh, Distt. Alwar
                                                                                       ----Defendants-Appellants
                                                                        Versus
                                   Dulichand S/o Shri Giriraj Prasad Meena, R/o Gram Bahali, Teh.
                                   Rajgarh, Distt. Alwar
                                                                                           ----Plaintiff-Respondent

For Appellant(s) : Mr. Manoj Bhardwaj with Mr. Rajesh Chaturvedi For Respondent(s) : Mr. Raj Kumar Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

03/10/2023

After arguing for some time, learned counsel for the

appellants wants to withdraw this civil second appeal.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/45

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