Suraj Pal Singh Poonia vs Shri Kunji Lal Meena And Another ...
2023 Latest Caselaw 5483 Raj/2

                                   [2023:RJ-JP:26080]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 434/2016

                                                                               In

                                                        S.B. Civil Writ Petition No.5646/2015

                                   Suraj Pal Singh Poonia son of Shri Sube Singh Poonia, aged
                                   about 51 years, Resident of Village Kalri, Tehsil Rajgarh, District
                                   Churu, Rajasthan.
                                                                                                        ----Petitioner
                                                                           Versus
                                   1.Shri Kunji Lal Meena, Principal Secretary, Department of
                                   Education, Secretariat, Jaipur.
                                   2.Shri Naresh Thakral, Secretary, Rajasthan Public Service
                                   Commission, Ajmer.
                                                                                        ----Respondent/contemnors

For Petitioner(s) : Mr. Tanmay Dhand For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

03/10/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/09

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