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Rajesh Gurjar S/O Shri Prabhu ... vs State Of Rajasthan ...
2023 Latest Caselaw 5480 Raj/2

Citation : 2023 Latest Caselaw 5480 Raj/2
Judgement Date : 3 October, 2023

Rajasthan High Court
Rajesh Gurjar S/O Shri Prabhu ... vs State Of Rajasthan ... on 3 October, 2023
Bench: Uma Shanker Vyas
                                   [2023:RJ-JP:26007]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               3105/2019

                                   Rajesh Gurjar S/o Shri Prabhu Dayal Ji Gurjar, Aged
                                   About 33 Years, Occupation Advocate, R/o A-1,
                                   Gyanji Marg, Murlipura Gaon, Jaipur, Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp.
                                   2.     Komal Singh D/o Late Shri Mahendra Pratap
                                          Singh, R/o Flat No.505, Sun And Moon, Vishal
                                          Mega Mart, Road No.1, Sikar Road, Jaipur,
                                          Raj., Presently R/o Vatsalya Apartment, 4-D,
                                          Campus, Pratap Nagar Chouraha Road, Jaipur.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Rajendra Prasad Sharma, Adv., for Mr. Ajay Kumar Jain, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.


HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

03/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /579

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