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Kanhaiya Lal Meena S/O Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 5479 Raj/2

Citation : 2023 Latest Caselaw 5479 Raj/2
Judgement Date : 3 October, 2023

Rajasthan High Court
Kanhaiya Lal Meena S/O Shri ... vs State Of Rajasthan ... on 3 October, 2023
Bench: Uma Shanker Vyas
                                   [2023:RJ-JP:26004]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               5991/2019

                                   Kanhaiya Lal Meena S/o Shri Surgayan Meena, R/o
                                   Village    Deedwani          Thana       Bonli,      District   Sawai
                                   Madhopur.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp.
                                   2.     Bharat Lal Meena S/o Lalu Ram Meena, Aged
                                          About      30      Years,      R/o      Village      Mandlaya,
                                          Kotkhawada, Jaipur City South, Jaipur, Raj.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Rakesh Trivedi, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.



HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /336

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