Suresh Dubbey S/O Mohan Lal vs State Of Rajasthan ...
2023 Latest Caselaw 5478 Raj/2

                                   [2023:RJ-JP:26012]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               1590/2020

                                   1.     Suresh Dubbey S/o Mohan Lal, R/o Behind
                                          Petrol Pump, Geejgarh, Sikandra (Dausa)
                                   2.     Golu Dubbey S/o Suresh Dubbey, R/o Behind
                                          Petrol Pump, Geejgarh, Sikandra (Dausa)
                                                                                            ----Petitioners
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp
                                   2.     Shriman Meena S/o Ramkhiladi Meena, R/o
                                          Village Ganipur, P.s. Manpur, District Dausa
                                                                                      ----Respondents

For Petitioner(s) : Mr. Poonam Chand Sharma, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/10/2023

Learned counsel for petitioners submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /341

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