Vijay Swami S/O Shri Jairam Swami ... vs State Of Rajasthan ...
2023 Latest Caselaw 5476 Raj/2

                                   [2023:RJ-JP:26193]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                                2788/2019
                                   Vijay Swami S/o Shri Jairam Swami, Aged About 41
                                   Years,     R/o       H-44,     Balaji      Vihar     22,      Macheda,
                                   Harmada, Jaipur, Raj.                                    ----Petitioner
                                                                     Versus
                                   1.     State Of Rajasthan, Through The Secretary,
                                          Department            Of     Home,         Government        Of
                                          Rajasthan, Secretariat, Jaipur.
                                   2.     The       Superintendent             Of      Police,     Jaipur,
                                          Rajasthan.
                                   3.     The Sho, Police Station Harmada, District
                                          Jaipur.
                                   4.     Mrs. Tripti Bairagi D/o Shri Manohar Das
                                          Bairagi, Aged About 34 Years, R/o Hx-1-B,
                                          Alkapuri, Near Gandhi School, Ratlam, Mp.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Prince Pal Singh, Adv., for Mr. Manoj Sheoran, Adv.

For : Mr. Mahendra Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

03/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /574

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