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Sambhawana D/O Shri Ramesh Lal ... vs State Of Rajasthan ...
2023 Latest Caselaw 5475 Raj/2

Citation : 2023 Latest Caselaw 5475 Raj/2
Judgement Date : 3 October, 2023

Rajasthan High Court
Sambhawana D/O Shri Ramesh Lal ... vs State Of Rajasthan ... on 3 October, 2023
Bench: Uma Shanker Vyas
[2023:RJ-JP:26291]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            6202/2019

1.     Sambhawana D/o Shri Ramesh Lal Dogra,
       W/o Shri Ajay Kumar Rewani, Aged About 28
       Years, R/o Flat No. B-2, First Floor, Plot No.
       Rz-F-1/258, Shankar Apartment, Gali No.2,
       Mahaveer         Enclave,       New Delhi-110045,             At
       Present R/o 3057, Sokiyan Ki Gali, Kalyan Ji
       Ka Rasta, Chandpole Bazar, Jaipur.
2.     Ajay Kumar Rewani S/o Shri Jitendra Kumar
       Rewani, Aged About 25 Years, R/o 3057,
       Sokiyan Ki Gali, Kalyan Ji Ka Rasta, Chandpole
       Bazar, Jaipur.
                                                         ----Petitioners
                                Versus
1.     State      Of     Rajasthan,         Through          Secretary,
       Department Of Home Affairs, And Justice,
       Secretariat, Rajasthan, Jaipur.
2.     Commissioner Of Police, Jaipur.
3.     Station House Officer, Police Station Kotwali,
       Jaipur.
4.     Ramesh Lal Dogra S/o Shri Sitaram Dogra,
       Aged About 61 Years, R/o 445/1, Hajuri Bag
       Lane, Bohari, Jammu.
5.     Lakshya Dogra S/o Ramesh Lal Dogra, Aged
       About 31 Years, R/o 445/1, Hajuri Bag Lane,
       Bohari, Jammu.
                                                   ----Respondents

For Petitioner(s) : Ms. Sunita Meena, Adv., for Mr. Anshul Sharma, Adv.

For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA-cum-AAG, assisted by

[2023:RJ-JP:26291] (2 of 2) [CRLMP-6202/2019]

Mr. Ganesh Saini, P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/10/2023

Learned counsel for petitioners prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /337

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