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Smt Kanta Devi vs Parasmal Andanr ...
2023 Latest Caselaw 5469 Raj/2

Citation : 2023 Latest Caselaw 5469 Raj/2
Judgement Date : 3 October, 2023

Rajasthan High Court
Smt Kanta Devi vs Parasmal Andanr ... on 3 October, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:26176]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 3188/2015

                                   Smt Kanta Devi Wife of Shri Shantilal jain, aged 42 years, R./o
                                   Bijaynagar, Tehsil Masuda, District Ajmer.
                                                                                                             ----Petitioner
                                                                              Versus
                                         1. Parasmal S/o Shri Inder Chand Patodi, aged about 77
                                           years, R/o Bijaynagar Tehsil Masuda District Ajmer.
                                                                                               ...Respondents-Applicant

2. Kailash Chand S/o Shri Nemi Chand Patodi, Proprietor Staish Cycle Company6, R/o Opposite to Railway Station, Bijaynagar, Tehsil Masuda, District Ajmer.

----Proforma Respondent-Judgment Debtor

For Petitioner(s) : Mr. Dilip Sharma For Respondent(s) : Mr. Abhi Goyal

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /161

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