Ramniwas Yadav S/O Nathu Ram vs State Of Rajasthan ...
2023 Latest Caselaw 5464 Raj/2

                                   [2023:RJ-JP:26153]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14474/2019
                                   Ramniwas Yadav S/o Nathu Ram, Aged About 55 Years, R/o
                                   Kundan Singh Pura, Tehsil Neemrana, District Alwar.
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan, Through District Collector & Magistrate,
                                   Alwar.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Vaibhav Bhargava For Respondent(s) : Mr. Rajendra Soni, AAG with Ms. Nayantara Soni

HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 03/10/2023

Counsel for the petitioner submits that the application filed

on behalf of the petitioner on 04.07.2013 for renewal of the arms

license is pending before the District Collector and Magistrate,

Alwar and prayed that the District Collector and Magistrate, Alwar

be directed to decide the renewal application of the arms license

expeditiously.

Considering the facts and circumstances of the present case

and also considering the limited prayer made by the counsel for

the petitioner, this writ petition is disposed of with direction to the

District Collector and Magistrate, Alwar to decide the application

filed on behalf of the petitioner pm 04.07.2013 for renewal of

arms license preferably within a period of two months after

receiving certified copy of this order.

(GANESH RAM MEENA),J

ARTI SHARMA /118

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