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Ramdeva S/O Ramlal vs Sohan Lal S/O Modulal ...
2023 Latest Caselaw 5463 Raj/2

Citation : 2023 Latest Caselaw 5463 Raj/2
Judgement Date : 3 October, 2023

Rajasthan High Court
Ramdeva S/O Ramlal vs Sohan Lal S/O Modulal ... on 3 October, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:26178]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 18210/2019

Ramdeva S/o Ramlal, Aged About 49 Years, Resident Of Village
Saraswati Ka Kheda, Tehsil And District Bundi (Raj.)
                                                                    ----Petitioner
                                    Versus
1.       Sohan Lal S/o Modulal, Resident Of Village Kuwarati,
         Tehsil And District Bundi (Raj.)
2.       Mohan Lal S/o Modulal, Resident Of Village Kuwarati,
         Tehsil And District Bundi (Raj.)
3.       Satya Narayan S/o Modulal, Resident Of Village Kuwarati,
         Tehsil And District Bundi (Raj.)
4.       Shambhu S/o Modulal, Resident Of Village Kuwarati,
         Tehsil And District Bundi (Raj.)
5.       Dhanraj S/o Modulal, Resident Of Village Kuwarati, Tehsil
         And District Bundi (Raj.)
6.       Mukesh S/o Modulal, Resident Of Village Kuwarati, Tehsil
         And District Bundi (Raj.)
7.       Smt. Urmila W/o Modulal, Resident Of Village Kuwarati,
         Tehsil And District Bundi (Raj.)
8.       Smt. Nandu S/o Modulal, Resident Of Village Kuwarati,
         Tehsil And District Bundi (Raj.)
9.       Smt. Rampyari D/o Modulal, Resident Of Village Kuwarati,
         Tehsil And District Bundi (Raj.)
                                                                 ----Respondents

For Petitioner(s) : Mr. Praveen Kumar Jain For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/10/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

[2023:RJ-JP:26178] (2 of 2) [CW-18210/2019]

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /206

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