Anil Kumar S/O Shri Sudhir Kumar vs Shri Kunji Lal Meena, State Of ...
2023 Latest Caselaw 5457 Raj/2

[2023:RJ-JP:26056]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                S.B. Civil Contempt Petition No. 842/2021

                                            In

                     S.B. Civil Writ Petition No.3259/2020

1.       Anil Kumar S/o Shri Sudhir Kumar, Aged About 32 Years,
         R/o     New      Mandi,       Harijan       Basti,      Bharatpur,     District
         Bharatpur Presently Working As Sweeper, At Nagar Nigam
         Bharatpur, District Bharatpur.
2.       Nanne S/o Prabhati, R/o Harijan Basti, Bharatpur, District
         Bharatpur Presently Working As Sweeper, At Nagar Nigam
         Bharatpur, District Bharatpur.
3.       Sanjay Kumar S/o Madho Singh, R/o, Harijan Basti,
         Bharatpur,       District      Bharatpur         Presently     Working      As
         Sweeper, At Nagar Nigam Bharatpur, District Bharatpur.
4.       Sumit S/o Balla, R/o New Mandi, Harijan Basti, Bharatpur,
         District Bharatpur Presently Working As Sweeper, At
         Nagar Nigam Bharatpur, District Bharatpur.
5.       Lokendra S/o Deendayal, R/o New Mandi, Harijan Basti,
         Bharatpur,       District      Bharatpur         Presently     Working      As
         Sweeper, At Nagar Nigam Bharatpur, District Bharatpur.
                                                                       ----Petitioners
                                         Versus
1.       Shri Kunji Lal Meena, State Of Rajasthan Through
         Principal Secretary, Urban Development And Housing
         Department Secretariat, Jaipur (Raj.)
2.       Shri Deepak Nandi The Director Directorate Local Bodies,
         Near 22 Godown Pulia, Jaipur.
3.       Shri    Kamal        Ram       Meena,         Commissioner,          Municipal
         Corporation, Bharatpur, District Bharatpur.
4.       Shri Vijay Pal Singh Chief Sanitary Inspector Municipal
         Corporation, Bharatpur, District Bharatpur.
5.       Shri Krishan Kumar Sharma, Sharma Ditective And
         Scicurity Service Bharatpur, District Bharatpur, Through
         Its Proprietor.
6.       Rajkumar        Jain,     R/o      22/260,        Near      Surajpole    Gate
         Gopalgarh, Bhratpur, District Bharatpur.
7.       State Of Rajasthan Through Principal Secretary, Urban

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                                    [2023:RJ-JP:26056]                       (2 of 2)                         [CCP-842/2021]


                                              Development And Housing Department Secretariat, Jaipur
                                              (Raj.)
                                                                                       ----Respondents/Contemnors

For Petitioner(s) : Mr. Aditya Matolia for Mr. Arun Singh Shekhawat For Respondent(s) : Mr. Brij Kishore Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

03/10/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/51

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