Biram S/O Mahram vs State Of Rajasthan ...
2023 Latest Caselaw 5455 Raj/2

                                   [2023:RJ-JP:26014]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No.
                                                                9338/2023
                                   1.      Biram S/o Mahram, Aged About 24 Years, R/o
                                           Jarel, Police Station Sadar, District Jhalawar
                                           (Rajasthan) (At Present Confined In District
                                           Jail Jhalawar, District Jhalawar).
                                   2.      Sanjay S/o Goniya, Aged About 22 Years, R/o
                                           Jarel, Police Station Sadar, District Jhalawar
                                           (Rajasthan) (At Present Confined In District
                                           Jail Jhalawar, District Jhalawar).
                                   3.      Vikram S/o Chosariya, Aged About 20 Years,
                                           R/o     Jarel,     Police      Station       Sadar,      District
                                           Jhalawar (Rajasthan) (At Present Confined In
                                           District Jail Jhalawar, District Jhalawar).
                                                                                             ----Petitioners
                                                                    Versus
                                   State Of Rajasthan, Through Pp                       ----Respondent

For Petitioner(s) : Mr. Ajay Singh Yaduvanshi, Adv.

                                   For                       : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)               P.P. &

Mr. Rajendra Singh Tanwar, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

03/10/2023

Learned counsel for petitioners prays for

withdrawal of this criminal misc. bail application.

In view of above, the criminal misc. bail

application is dismissed as withdrawn.

(UMA SHANKER VYAS),J DANISH USMANI /29

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