Leela vs Kailash And Ors. ...
2023 Latest Caselaw 9901 Raj

[2023:RJ-JD:39629]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Restoration No. 100/2018 In S.B. Civil Misc. Appeal No. 476/2012(D)

1. Morki W/o Bhanwar Lall, aged about 55 years, R/o Bhalelaw, Tehsil Pali, District Pali(Raj).

----Petitioners Versus

1. Kailash S/o Narsingh, R/o Jitasani, Police Station Padu, District Nagaur.

(Driver Of Bus bearing No. RJ -30-P-1122)

2. Shyam Lal Kabra S/o Ram Ratan, R/o Shrinath Sadan, near tourist Bangla, Lal Bagh, Nathdwara District Rajsamand.

(Owner Of Bus bearing No. RJ.-30-P-1122)

3. National Insurance Company Limited, Branch Jaipur, Through Divisional Office 12 Residency Road, Jodhpur. (Insurance Company Of Bus bearing No. RJ.-30-P-1122)

----Respondents

Connected With S.B. Civil Restoration No. 97/2018 In S.B. Civil Misc. Appeal No. 688/2012(D)

1. Leela W/o Moti Lal, aged about 20 years, R/o Bhalelaw, Tehsil Pali, District Pali(Raj).

----Petitioners Versus

1. Kailash S/o Narsingh, R/o Jitasani, Police Station Padu, District Nagaur.

(Driver Of Bus bearing No. RJ-30-P-1122).

2. Shyam Lal Kabra S/o Ram Ratan, R/o Shrinath Sadan, near tourist Bangla, Lal Bagh, Nathdwara District Rajsamand.

(Owner Of Bus bearing No. RJ.-30-P-1122)

3. National Insurance Company Limited, Branch Jaipur Through Divisional Office 12 Residency Road, Jodhpur. (Insurance Company Of Bus Bearing No. RJ.-30-P-1122)

----Respondents Connected With S.B. Civil Restoration No. 113/2018 In S.B. Civil Misc. Appeal No. 687/2012(D)

1. Pokar Ram S/o Ashu, aged about 55 years, R/o Bhalelaw, Tehsil Pali, District Pali(Raj).

----Petitioners

[2023:RJ-JD:39629] (2 of 2) [CRES-100/2018]

Versus

1. Kailash S/o Narsingh, R/o Jitasani, Police Station Padu, District Nagaur.

(Driver Of Bus bearing No. RJ -30-P-1122)

2. Shyam Lal Kabra S/o Ram Ratan, R/o Shrinath Sadan, near tourist Bangla, Lal Bagh, Nathdwara District Rajsamand.

(Owner Of Bus bearing No. RJ.-30-P-1122)

3. National Insurance Company Limited, Branch Jaipur, through Divisional Office 12 Residency Road, Jodhpur. (Insurance Company Of Bus bearing No. RJ-30-P-1122)

----Respondents

For Petitioner(s) : Mr. NA Rajpurohit For Respondent(s) : Mr. CP Rajora for res no 3

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

20/11/2023

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