Citation : 2023 Latest Caselaw 9899 Raj
Judgement Date : 20 November, 2023
[2023:RJ-JD:39629]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Restoration No. 100/2018 In S.B. Civil Misc. Appeal No. 476/2012(D)
1. Morki W/o Bhanwar Lall, aged about 55 years, R/o Bhalelaw, Tehsil Pali, District Pali(Raj).
----Petitioners Versus
1. Kailash S/o Narsingh, R/o Jitasani, Police Station Padu, District Nagaur.
(Driver Of Bus bearing No. RJ -30-P-1122)
2. Shyam Lal Kabra S/o Ram Ratan, R/o Shrinath Sadan, near tourist Bangla, Lal Bagh, Nathdwara District Rajsamand.
(Owner Of Bus bearing No. RJ.-30-P-1122)
3. National Insurance Company Limited, Branch Jaipur, Through Divisional Office 12 Residency Road, Jodhpur. (Insurance Company Of Bus bearing No. RJ.-30-P-1122)
----Respondents
Connected With S.B. Civil Restoration No. 97/2018 In S.B. Civil Misc. Appeal No. 688/2012(D)
1. Leela W/o Moti Lal, aged about 20 years, R/o Bhalelaw, Tehsil Pali, District Pali(Raj).
----Petitioners Versus
1. Kailash S/o Narsingh, R/o Jitasani, Police Station Padu, District Nagaur.
(Driver Of Bus bearing No. RJ-30-P-1122).
2. Shyam Lal Kabra S/o Ram Ratan, R/o Shrinath Sadan, near tourist Bangla, Lal Bagh, Nathdwara District Rajsamand.
(Owner Of Bus bearing No. RJ.-30-P-1122)
3. National Insurance Company Limited, Branch Jaipur Through Divisional Office 12 Residency Road, Jodhpur. (Insurance Company Of Bus Bearing No. RJ.-30-P-1122)
----Respondents Connected With S.B. Civil Restoration No. 113/2018 In S.B. Civil Misc. Appeal No. 687/2012(D)
1. Pokar Ram S/o Ashu, aged about 55 years, R/o Bhalelaw, Tehsil Pali, District Pali(Raj).
----Petitioners
[2023:RJ-JD:39629] (2 of 2) [CRES-100/2018]
Versus
1. Kailash S/o Narsingh, R/o Jitasani, Police Station Padu, District Nagaur.
(Driver Of Bus bearing No. RJ -30-P-1122)
2. Shyam Lal Kabra S/o Ram Ratan, R/o Shrinath Sadan, near tourist Bangla, Lal Bagh, Nathdwara District Rajsamand.
(Owner Of Bus bearing No. RJ.-30-P-1122)
3. National Insurance Company Limited, Branch Jaipur, through Divisional Office 12 Residency Road, Jodhpur. (Insurance Company Of Bus bearing No. RJ-30-P-1122)
----Respondents
For Petitioner(s) : Mr. NA Rajpurohit For Respondent(s) : Mr. CP Rajora for res no 3
HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT
Judgment
20/11/2023
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