Purkha Ram vs The Director, Pay And Account ...
2023 Latest Caselaw 9348 Raj

[2023:RJ-JD:38644]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1379/2022

Purkha Ram S/o Shri Kanaram, Aged About 71 Years, Gram Khiwtana, Post Dotina, Tehsil Degana, District Nagaur (Raj.).

----Petitioner Versus

1. The Director, Pay And Account Officer (Crpf), Sector 23, Rohini, New Delhi 110086

2. The Deputy Inspector General Of Police, Group Centre, Crpf, Bijnaur, Lucknow (Uttarpradesh).

                                                                                                      ----Respondents


                                   For Petitioner(s)           :     Ms. Deepika Vyas
                                   For Respondent(s)           :     ----

HON'BLE MR. JUSTICE AVNEESH JHINGAN

Judgment

08/11/2023

1. Learned counsel for the petitioner, after arguing for some

time, is not pressing this petition with liberty to approach the

authorities in view of the communication dated 31.07.2021 by

providing the documents asked for.

2. Dismissed as not pressed with liberty as prayed.

(AVNEESH JHINGAN),J 68-DhananjayS/-

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