Ashok @ Askaran vs Paras Gurjar (2023:Rj-Jd:38049)
2023 Latest Caselaw 9191 Raj

[2023:RJ-JD:38049]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 919/2021

Ashok @ Askaran S/o Prithvi Raj, Aged About 29 Years, Faraliya, Dolpura, Tehsil Devgarh, District Rajsamand

----Appellant Versus

1. Paras Gurjar S/o Laluji, Pitampura, Devgarh, Tehsil Devgarh, District Rajsamand

2. Surechchandra Kalal S/o Rodalal, Vanjya Hatai, Post Lasani, Tehsil Devgarh, District Rajsamand

3. Shree Ram General Insurance Company Limited, E-8, E.p.i.p. Ricco, Industrial Area Sitapura, Jaipur

----Respondents

For Appellant(s) : Mr. Madan Lal Purohit For Respondent(s) :

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

06/11/2023

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(YOGENDRA KUMAR PUROHIT),J 79-S N LOHRA/-

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