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Smt. Sudha Desai And Ors vs State And Ors (2023:Rj-Jd:37381)
2023 Latest Caselaw 8982 Raj

Citation : 2023 Latest Caselaw 8982 Raj
Judgement Date : 2 November, 2023

Rajasthan High Court - Jodhpur
Smt. Sudha Desai And Ors vs State And Ors (2023:Rj-Jd:37381) on 2 November, 2023
Bench: Avneesh Jhingan

[2023:RJ-JD:37381]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5723/2016

Smt. Subadhra Ji Pandiya

----Petitioner

Versus

State And Ors

----Respondent

Connected With

S.B. Civil Writ Petition No. 163/2016

Smt. Sudha Desai And Ors

----Petitioner

Versus

State And Ors

----Respondent

S.B. Civil Writ Petition No. 690/2016

Mahipal Singh Chouhan And Ors

----Petitioner

Versus

State And Ors

----Respondent

For Petitioner(s) : Mr. M.S. Godara For Respondent(s) : Ms. Bhawana Jangid

HON'BLE MR. JUSTICE AVNEESH JHINGAN Judgment

02/11/2023

Learned counsel for the parties are ad idem that the controversy

is squarely covered by decision of this Court in SBCWP No. 14444/2015

decided on dated 04.08.2022. In view of the consensus between the

counsels, the petition is disposed of in the same terms.

(AVNEESH JHINGAN),J

392-dhananjayS/-

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