Asif And Ors vs State Of Rajasthan Through Pp ...
2023 Latest Caselaw 6567 Raj/2

                                   [2023:RJ-JP:34858]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 6287/2017

                                    1.      Asif S/o Syed Ali      R/o Upper Colony, Mohalla Sadat, PS
                                            Malpura, District Tonk.
                                    2.      Firoz Ahmed S/o Abdul Rasheed R/o Mohalla Sadat, Ward
                                            No.14, Near Nala, PS Malpura, District Tonk.
                                    3.      Mohammed Asif S/o Abdul Hafiz Syed, R/o Chhoti Masjid,
                                            Mohalla Sadat, PS Malpura, District Tonk.
                                    4.      Umar S/o Mohammed Ali R/o Mohalla Sadat, PS Malpura,
                                            District Tonk.
                                    5.      Abdul Wahab S/o Abdul Razak R/o Mohalla Sadat, PS
                                            Malpura, District Tonk.
                                                                                           ----Accused-Petitioners
                                                                       Versus
                                    State Of Rajasthan Through PP
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Mahesh Gupta For Respondent(s) : Mr. Atul Sharma, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/11/2023

Learned counsel for the petitioners does not press this

criminal miscellaneous petition.

The criminal miscellaneous petition is dismissed as not

pressed.

(MAHENDAR KUMAR GOYAL),J

Manish/556

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