Rahul Dave S/O Shiv Shiv Kumar Ji ... vs State Of Rajasthan ...
2023 Latest Caselaw 6565 Raj/2

                                   [2023:RJ-JP:34979]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 7959/2019

                                    Rahul Dave S/o Shiv Shiv Kumar Ji Dave, Aged About 42 Years,
                                    R/o Narsinghpura, Foy Sagar Road, Ajmer, Raj., Chief Executive
                                    Officer Ruby Credit Co Operative Society Ltd., Having Its
                                    Registered Office At Narsinghpura, Foy Sagar Road, Ajmer, Raj.
                                                                                            ----Accused/Petitioner
                                                                       Versus
                                    1.      State Of Rajasthan, Through PP
                                                                                                      Respondent

2. Smt. Peena Sharma W/o Shri Anand Sharma, Aged About 51 Years, R/o Plot No.1, New Chandra Nagar Colony Ramganj Police Station Ajmer, Raj.

----Complainant/Respondent

For Petitioner(s) : Mr. Kapil Nagayach for Mr. Rajveer Singh For Respondent(s) : Mr. Atul Sharma, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/11/2023

Learned counsel for the petitioner pleads no instructions.

In view thereof, this criminal miscellaneous petition is

dismissed for non-prosecution.

(MAHENDAR KUMAR GOYAL),J

Manish/641

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