Babu Lal Meena S/O Shri Kishan Lal ... vs State Of Rajasthan ...
2023 Latest Caselaw 6560 Raj/2

                                   [2023:RJ-JP:34985]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 255/2020

                                    1.      Babu Lal Meena S/o Shri Kishan Lal Meena, Aged About
                                            53 Years, R/o Village Khedla, Tehsil And Police Station
                                            Malakheda, District Alwar, Raj.
                                    2.      Mukhraj Meena S/o Babu Lal Meena, Aged About 30
                                            Years, R/o Village Khedla, Tehsil And Police Station
                                            Malakheda, District Alwar, Raj.
                                                                                           ----Accused/Petitioners
                                                                       Versus
                                    1.      State Of Rajasthan, Through PP
                                                                                                      Respondent

2. Sonu Sarsar S/o Kallu Sarsar Aged About 19 Years, R/o Shanti Kunj, In Front Of Hotel Minal, Alwar, Police Station Arawali Vihar, Alwar, District Alwar, Raj.

----Complainant/Respondent

For Petitioner(s) : Mr. Raj Kumar Sharma For Respondent(s) : Mr. Atul Sharma, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/11/2023

Learned counsel for the petitioner submits that this criminal

miscellaneous petition is rendered infructuous.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/658

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