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Jagdish Prasad Khandelwal S/O ... vs State Of Rajasthan ...
2023 Latest Caselaw 6557 Raj/2

Citation : 2023 Latest Caselaw 6557 Raj/2
Judgement Date : 17 November, 2023

Rajasthan High Court
Jagdish Prasad Khandelwal S/O ... vs State Of Rajasthan ... on 17 November, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:34840]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 599/2020

                                    Jagdish Prasad Khandelwal S/o Shri Ramjilal Khandelwal, R/o
                                    Raghuraj Villa, G-17 Krishna Marg C Scheme, Jaipur, Raj.
                                                                                            ----Accused-Petitioner
                                                                       Versus
                                    1.      State Of Rajasthan, Through PP
                                                                                                      Respondent

2. Smt. Manjurani Sharma W/o Shri Sohan Lal Sharma R/o Plot No.4, Madhu Vihar Tiwari Colony, Police Station Shyam Nagar, Jaipur, Raj.

----Complainant-Respondent

For Petitioner(s) : Mr. Deepak Sharma for Mr. M.K. Kaushik For Respondent(s) : Ms. Alka Bhatnagar, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/11/2023

Learned counsel for the petitioner submits that this criminal

miscellaneous petition is rendered infructuous.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/670

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