Seema Kumawat D/O Shri Kailash ... vs State Of Rajasthan ...
2023 Latest Caselaw 6548 Raj/2

                                   [2023:RJ-JP:34855]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 1217/2020

                                    1.      Seema Kumawat D/o Shri Kailash Chand W/o Shri Ganesh
                                            Ram, Aged About 20 Years, R/o Bhurodiya Ki Dhani
                                            Kazipura, Tehsil Phulera, District Jaipur, Presently R/o
                                            Bhatiyon Ki Dhani Ke Pass, Tyoda, Tehsil Phulera, District
                                            Jaipur.
                                                                                           Petitioner
                                    2.      Ganesh Ram S/o Shri Gajja Ram, Aged About 27 Years,
                                            R/o Bhatiyon Ki Dhani Ke Pass, Tyoda, Tehsil Phulera,
                                            District Jaipur.
                                                                                            ----Accused-Petitioner
                                                                       Versus
                                    1.      State Of Rajasthan, Through Secretary, Department Of
                                            Home Affairs, And Justice, Secretariat Rajasthan, Jaipur.
                                    2.      Superintendent Of Police Station, Jaipur Gramin.
                                    3.      Station House Officer, Police Station Sambharlake, District
                                            Jaipur.
                                                                                         Respondents

4. Kailash Chand Kumawat S/o Sevaram Kumawat, R/o Bhurodiya Ki Dhani Kazipura, Tehsil Phulera, District Jaipur.

----Complainant-Respondent

For Petitioner(s) : Mr. Rakesh Chandel for Mr. Dinesh Pareek For Respondent(s) : Mr. Atul Sharma, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/11/2023

Learned counsel for the petitioners submits that this criminal

miscellaneous petition is rendered infructuous.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/684

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