Sonu @ Sonu Kanwar W/O Shri Shravan ... vs State Of Rajasthan ...
2023 Latest Caselaw 6545 Raj/2

                                   [2023:RJ-JP:34996]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Writ Petition No. 877/2020

                                    1.      Sonu @ Sonu Kanwar W/o Shri Shravan Singh Chouhan
                                            D/o Shri Bhanwar Lal, Aged About 22 Years, (D.o.b.
                                            10.10.1998) R/o Vill. And Post Lamba Jatan Tehsil Medta
                                            City Dist. Nagaur Raj.
                                    2.      Shravan Singh Chouhan S/o Shri Rajkumar, Aged About
                                            27 Years, (D.o.b. 01.08.1993) R/o Vill. And Post Bedwa
                                            Via Malasar Tehsil Didwana Dist. Nagaur Raj.
                                                                                                     ----Petitioners
                                                                        Versus
                                    1.      State Of Rajasthan, Through Its Principal Secretary
                                            Department Of Home Govt. Secretariat Jaipur
                                    2.      The Director General Of Police Rajasthan, Jaipur
                                    3.      Thr Superintendent Of Police, Dist. Nagaur Raj.
                                    4.      The S.H.O., PS Gotan Distt. Nagaur Raj.
                                    5.      The S.H.O., PS Didwana Dist. Nagaur Raj.
                                    6.      The S.H.O., PS Khunkhuna Dist. Nagaur Raj.
                                    7.      Bhanwar Lal S/o Girdhari, R/o Vill. And Post Lamba Jatan
                                            Tehsil Medta City Dist. Nagaur Raj.
                                    8.      Sanjay S/o Bhanwar Lal, R/o Vill. And Post Lamba Jatan
                                            Tehsil Medta City Distt. Nagaur Raj.
                                                                              ----Non-Petitioners/Respondents

For Petitioner(s) : Mr. Om Prakash Meena for Mr. Subhash Sharma For Respondent(s) : Mr. Atul Sharma, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/11/2023

Learned counsel for the petitioner wants to withdraw this

criminal writ petition.

The criminal writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/679

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