Sunita Bairwa D/O Panna Lal W/O ... vs State Of Rajasthan ...
2023 Latest Caselaw 6538 Raj/2

[2023:RJ-JP:34738]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

        S.B. Criminal Miscellaneous (Petition) No. 5297/2020

1.       Sunita Bairwa D/o Panna Lal W/o Manish Kumar, Aged
         About 29 Years, R/o 75/316, Pratap Nagar, Sector -75,
         Sanganer, Jaipur At Present R/o 59, Arya Nagar, Behind
         N.k. Public School Murlipura Jaipur
2.       Manish Kumar S/o Jugal Kishore, 59, Arya Nagar, Behind
         N.k. Public School Murlipura, Jaipur
                                                                        ----Petitioners
                                         Versus
1.       State       Of    Rajasthan,          Through          Principal   Secretary,
         Department Of Home, Govt. Of Rajasthan, Secretariat,
         Jaipur
2.       Director General Of Police Rajasthan, Police Head Quarter,
         Jaipur
3.       Commissioner Of Police, Police Commissionerate, Govt.
         Hostel,, Jaipur
4.       Sho Police Station, Murlipura, Jaipur
5.       Sho, Police Station Pratap Nagar, (Sanganer), Jaipur
6.       Mukesh Verma S/o Panna Lal, R/o 75-316, Pratap Nagar,
         Sector-75, Sanganer Jaipur
                                                                      ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Atul Sharma, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

16/11/2023

This criminal miscellaneous petition has been filed seeking a

direction for police protection to the petitioners.

None for the petitioners even in the second round.

It appears that by efflux of time, the petitioners have lost

interest in the petition.

[2023:RJ-JP:34738] (2 of 2) [CRLMP-5297/2020]

In view thereof, this criminal miscellaneous petition is

dismissed for non-prosecution.

(MAHENDAR KUMAR GOYAL),J

Manish/953

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