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Jabbar Singh Rathore S/O Late Sh. ... vs State Of Rajasthan ...
2023 Latest Caselaw 6537 Raj/2

Citation : 2023 Latest Caselaw 6537 Raj/2
Judgement Date : 16 November, 2023

Rajasthan High Court
Jabbar Singh Rathore S/O Late Sh. ... vs State Of Rajasthan ... on 16 November, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:34630]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 1814/2021

                                    Jabbar Singh Rathore S/o Late Sh. Jagannath Rathore, R/o Plot
                                    No. 1104, Agarwalon Ka Mohalla, Jhotwara, Jaipur.
                                                                                                       ----Petitioner
                                                                       Versus
                                    1.      State Of Rajasthan, Through P.p.
                                    2.      Virendra Gaur S/o Late Sh. Yashpal Sharma, R/o Flat No.
                                            C-16, Who Colony, Shagun Vihar, Phase -5Th Sector Iind,
                                            Vidhyadhar Nagar, Jaipur (Rajasthan).
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Shanker Lal for Mr. Indresh Sharma For Respondent(s) : Mr. Sanjeev Kumar Mahala, P.P.

Mr. Gaurav Kumawat

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

16/11/2023

Learned counsel for the petitioner wants to withdraw this

criminal miscellaneous petition.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/975

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