Nurunisha @ Hanseera W/O Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 6536 Raj/2

                                   [2023:RJ-JP:34633]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 2576/2021

                                    1.      Nurunisha @ Hanseera W/o Shri Noorchand, Aged About
                                            56 Years,
                                    2.      Noorchand S/o Bhambu, Aged About 60 Years
                                    3.      Mujahid @ Mujji S/o Noor Chand, Aged About 22 Years,
                                            All R/o Village Janu Post Maharoli Ps Barsana Dist.
                                            Mathura (Up)
                                                                                         ----Accused - Petitioners
                                                                       Versus
                                    1.      State Of Rajasthan, Through PP
                                                                                                      Respondent

2. Victim-, Aged About 22 Years

----Complainant Respondent

For Petitioner(s) : Mr. Raj Kumar Goyal For Respondent(s) : Mr. Sanjeev Kumar Mahala, P.P.

Mr. Hanish Khan

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

16/11/2023

Learned counsel for the petitioner submits that this criminal

miscellaneous petition is rendered infructuous.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/987

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