Brijesh Kumar Sharma vs Shri Manjeet Singh And Ors ...
2023 Latest Caselaw 6465 Raj/2

                                   [2023:RJ-JP:32846]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1462/2017

                                                                                In

                                                        S.B. Civil Writ Petition No.17931/2015

                                    Brijesh Kumar Sharma S/o Shri Ramji Lal Sharma, aged about
                                    60 years, R/o Mohalla Shikaripada, Outside Delhi Darwaja, Alwar.
                                                                                                         ----Petitioner
                                                                            Versus
                                    1.         Shri Manjeet Singh, Secretary, Local Self Government
                                               Deptt.,, Government Secretariat, Jaipur.
                                    2.         Shri Pawan Arora Director, Local Bodies, Rajasthan Jaipur.
                                    3.         Shri Aslam Sher Khan, Dy. Director Regional, Local Self
                                               Government Department, Near Panch Batti, Jaipur.
                                    4.         Shri Murari Lal Verma, Commissioner , Municipal Council,
                                               Alwar.
                                    5.         State Of Rajasthan Through Its Secretary, Local Self
                                               Government Department, Govt. Secretariat, Raj., Jaipur
                                                                                       ----Respondents/Contemnors

For Petitioner(s) : Ms. Shefali Sharma For Respondent(s) : Mr. Ajay Pratap Singh for Mr. Sandeep Sharma, Dy.G.C.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

03/11/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/73

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