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Nanduram S/O Chotelal Chamar vs The District Collector ...
2023 Latest Caselaw 6407 Raj/2

Citation : 2023 Latest Caselaw 6407 Raj/2
Judgement Date : 2 November, 2023

Rajasthan High Court
Nanduram S/O Chotelal Chamar vs The District Collector ... on 2 November, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:32468]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12973/2020

                                    Nanduram S/o Chotelal Chamar, Aged About 63 Years, R/o
                                    Village    Bheripur         Chidawa,         Police      Station       Naugava,    Tehsil
                                    Ramgarh, District Alwar, Rajasthan.
                                                                                                              ----Petitioner
                                                                              Versus
                                    The District Collector, Alwar, Rajasthan.
                                                                                                            ----Respondent

For Petitioner(s) : Mr. Gajender Singh Rathore For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/11/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/Gaurav Srivastava /47

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