Rajasthan High Court - Jodhpur
Rachna Bagari vs The State Of Rajasthan ... on 28 November, 2023
Author: Kuldeep Mathur
Bench: Kuldeep Mathur
[2023:RJ-JD:40990]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 17668/2023
Khem Chand S/o Subhash Chandra, Aged About 32 Years,
Resident Of Harizan Basti, Ward No. 17, Taranagar, Dist. Churu.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Local Self Government, Secretariat, Jaipur.
2. Executive Officer, Municipal Board, Taranagar, District
Churu, Rajasthan.
----Respondents
Connected With
S.B. Civil Writ Petition No. 16389/2023
1. Jyoti W/o Satendra, Aged About 35 Years, Resident Of
Ward No. 32, Tibde Ka Mohalla, Fatehpur, Shekhawati,
District Sikar.
2. Bhagwati W/o Shyam Sundar, Aged About 32 Years,
Resident Of Ward No. 32, Tibde Ka Mohalla, Fatehpur,
Shekhawati, District Sikar.
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Local Self Government, Secretariat, Jaipur.
2. Executive Officer, Municipal Board, Fatehpur, District
Sikar, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 16391/2023
1. Rachna Bagari D/o Sajjan Kumar, Aged About 26 Years,
Resident Of Momasar Bass, Ward No. 4, Harijan Basti,
Sridungargarh, District Bikaner.
2. Mahendra Kumar S/o Narayan Chand, Aged About 39
Years, Resident Of Momasar Bass, Ward No. 4, Harijan
Basti, Sridungargarh, District Bikaner.
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary,
(Downloaded on 29/11/2023 at 08:41:02 PM)
[2023:RJ-JD:40990] (2 of 3) [CW-17668/2023]
Department Of Local Self Government, Secretariat, Jaipur.
2. Executive Officer, Nagar Palika, Sridungargarh, District
Bikaner, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 17667/2023
Sumitra W/o Nathmal, Aged About 37 Years, Resident Of Bandra
Bass Harijan Basti, Bikaner, District Bikaner.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Local Self Government, Secretariat, Jaipur.
2. Commissioner, Nagar Parishad, Hanumangarh, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 18251/2023
Rohan Sarvata S/o Arjun Sarvata, Aged About 25 Years,
Resident Of House No. 591, Valmiki Basti, Badi Gawad, Ward No.
53, Tehil And District Bikaner, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Local Self Government, Secretariat, Jaipur.
2. Executive Officer, Nagar Palika, Parbatsar, District Nagaur,
Rajasthan.
----Respondents
For Petitioner(s) : Mr. Sanjay Raj Pandit.
For Respondent(s) : --
HON'BLE MR. JUSTICE KULDEEP MATHUR
Order
28/11/2023
1. Learned counsel for the petitioners seeks permission to
withdraw the present petitions in light of the directions given by
the Division Bench of this Court vide its order dated 09.08.2019
[2023:RJ-JD:40990] (3 of 3) [CW-17668/2023]
rendered in D.B. Special Appeal No.1733/2018 : Virendra
Kumar & Ors. Vs. State of Rajasthan & Anr.
2. Permission granted.
3. The present petitions are permitted to be withdrawn.
4. The petitioners would be free to file a representation before the
respondents within a period of two weeks from today.
5. In case, the representation is so addressed along with a
certified copy of the order instant, the respondents shall consider
petitioners' grievance in accordance with law including the
judgment passed by Division Bench in the case of Virendra Kumar
(supra).
6. It is made clear that aforesaid direction to decide the
representation has been issued only with a view to ensure
expeditious redressal of petitioners' grievance. The same may not
be construed to be an order to decide the representation in a
particular manner.
7. The writ petitions so also stay applications stand dismissed
accordingly.
8. The order has been passed based on the submissions made in
the petition, the respondents would be free to examine the
veracity of the submissions made in the petitions and only in case,
the averments made therein are found to be correct, the
petitioners would be entitled to the relief.
9. A copy of this order be placed in each file.
(KULDEEP MATHUR),J
371, 372, 373, 377, 378-AbhishekK/-
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