Sharad Jain vs Rajendra Kumar Jain ...
2023 Latest Caselaw 10052 Raj

Rajasthan High Court - Jodhpur

Sharad Jain vs Rajendra Kumar Jain ... on 23 November, 2023

[2023:RJ-JD:40338]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 12829/2021

Sharad Jain S/o Late Shri Tejraj Ji Jain, Aged About 53 Years,
Resident Of Surajpole, Pali (Rajasthan).
                                                                    ----Petitioner
                                    Versus
1.       Rajendra Kumar Jain S/o Late Shri Bhanwarlal Jain,
         Resident Of Rajendra Hotel, Surajpole, Pali (Rajasthan).
2.       Bhanwarlal S/o Shri Durgaram, Resident Of C/o Popluar
         Book Depot, Rajendra Hotel, Surajpole, Pali (Rajasthan).
                                                                 ----Respondents


For Petitioner(s)         :     None present
For Respondent(s)         :     ----



               HON'BLE MR. JUSTICE ARUN MONGA

Judgment

23/11/2023

The petition was filed sometime in the year 2021 impugning

an order dated 02.09.2021 vide which an application of the

petitioner to seek impleadment in the proceedings before the Rent

Tribunal was dismissed.

The matter was earlier listed for hearing on 29.09.2022

when none appeared for the petitioner. Same is the position today.

Since the filing of instant petition, neither notice has been

issued nor is there any interim order in this petition. Resultantly,

the proceedings before the learned Tribunal below are continuing.

[2023:RJ-JD:40338] (2 of 2) [CW-12829/2021]

It appears that the petitioner is not interested to pursue his

cause. In the premise, instant writ petition is dismissed for non-

prosecution. Pending application(s), if any, shall also stand

disposed of.

(ARUN MONGA),J

6-DhananjayS/-

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