Praveen Sankhala vs State Of Rajasthan
2023 Latest Caselaw 4910 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 606/2023

Praveen Sankhala

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Dinesh Deora For Respondent(s) : Mr. Gourav Singh, AGA

HON'BLE MR. JUSTICE FARJAND ALI

Order

18/05/2023

1. After perusal of the judgment impugned, this Court is

convinced that it is a fit case for interference.

2. Admit.

3. Call for the record.

4. Let bailable warrant in sum of Rs.50,000/- be issued to

secure the presence of the respondent No.2 before this Court

on 21.07.2023.

(FARJAND ALI),J 25-Ashutosh/-

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