Gyan Mal vs Vijayant Singh
2023 Latest Caselaw 4800 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Appeal No. 599/2023

Gyan Mal

----Appellant Versus Vijayant Singh

----Respondent Connected With S.B. Criminal Appeal (Sb) No. 600/2023 Gyan Mal

----Appellant Versus Vijayant Singh

----Respondent S.B. Criminal Appeal (Sb) No. 713/2023 Gyan Mal

----Appellant Versus Vijayant Singh

----Respondent

For Appellant(s) : Mr. Samyak Dalal For Respondent(s) : Mr. O.P. Sangwa

HON'BLE MR. JUSTICE FARJAND ALI

Order

17/05/2023

1. After perusal of the judgment passed by the trial Court, I

deem it appropriate to revisit the entire material for the

purpose of further appreciation of the evidence.

2. Admit.

3. The accused respondent is already represented by his

counsel Shri O.P. Sangwa. Record is also received.

4. Put up the matter in due course.

(FARJAND ALI),J 27-Ashutosh/-

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