Citation : 2023 Latest Caselaw 4663 Raj
Judgement Date : 15 May, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
D.B. Civil Misc. Appeal No. 685/2023
Prem Ratan
----Appellant Versus Santosh Bishnoi
----Respondent
For Appellant(s) : Mr. Gopi Ram Goyal
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR
Judgment / Order
15/05/2023
Issue notice, returnable within a period of six weeks.
(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J
2-AjaySingh/-
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