Nani Bai vs Bheru Singh (2023/Rjjd/015304)
2023 Latest Caselaw 4656 Raj

[2023/RJJD/015304]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Restoration No. 90/2022

1. Nani Bai W/o Late Shri Sohan Singh Rajput, Aged About 46 Years, Village Achi Baori, Tehsil Nathdwara, Distt. Rajsamand (Raj.)

2. Mahendra Singh S/o Late Shri Sohan Singh Rajput, Aged About 27 Years, Village Achi Baori, Tehsil Nathdwara, Distt. Rajsamand (Raj.)

----Petitioners Versus

1. Bheru Singh S/o Shri Motisingh Rajput, Village Kosuli, Tehsil Nathdwara, Distt. Rajsamand (Raj.) Through Prabhat Tourist Agency, Town Hall Road, Udaipur (Raj.)

2. Smt. Geeta Devi Joshi W/o Late Shri Jai Kishan Joshi, R/o Village Sakroda, Tehsil Mavli, Distt. Udaipur (Raj.) Through Prabhat Tourist Agency, Town Hall Road, Udaipur (Raj.)

3. Shri New India Insurance Co. Ltd., Through Branch Manager, Udaipur Branch, Udaipur (Raj.)

----Respondents

For Petitioner(s) : Mr. Usman Ghani For Respondent(s) : Mr. Jagdish Chandra Vyas

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

15/05/2023

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[2023/RJJD/015304] (2 of 2) [CRES-90/2022]

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(YOGENDRA KUMAR PUROHIT),J

66-mayank/-

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