Bhakar Ram vs State Of Rajasthan
2023 Latest Caselaw 4022 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 931/2022

Bhakar Ram

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. D.K. Godara

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment / Order

03/05/2023

Learned counsel for the appellant prays for and is granted

four weeks' time to remove the defects.

List after four weeks.

(YOGENDRA KUMAR PUROHIT),J (VIJAY BISHNOI),J

47-msrathore/-

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