Jashoda Meena vs The State Of Rajasthan
2023 Latest Caselaw 3937 Raj

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
               S.B. Civil Writ Petition No. 5883/2023

Jashoda Meena W/o Shri Bhagwati Lal Meena, Aged About 37
Years, R/o Village Karavali Tehsil And Panchayat Samiti Salumber
District Udaipur.
                                                                    ----Petitioner
                                    Versus
1.       The State Of Rajasthan, Through Director, Department Of
         Rural Development And Panchayati Raj, Government Of
         Rajasthan, Jaipur.
2.       The Divisional Commissioner, Udaipur.
3.       The Chief Executive Officer, Zila Parishad Udaipur.
4.       Deputy District Election Officer (Additional Collector),
         Udaipur District Udaipur, Rajasthan.
5.       Electrol Registration Officer, Salumber District Udaipur,
         Rajasthan.
                                                                 ----Respondents



For Petitioner(s)         :     Mr. Ripudaman Singh
For Respondent(s)         :



     HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                     Order

02/05/2023

     Learned counsel for the petitioner has relied upon the

judgment rendered by Hon'ble Supreme Court in the case of Nitin

Bandopant      Salagre        &     Ors.      Vs.      The       State   Election

Commission       &   Ors.,      reported          in    (2019)      8    SCC   77,

particularly, para 30.

     Issue notice to the respondents, returnable within four

weeks.




                     (Downloaded on 03/05/2023 at 10:39:09 PM)
                                                                       (2 of 2)                    [CW-5883/2023]



                                         In the meanwhile, effect and operation of the notification

                                   dated 06.04.2023 (Annex.10) qua the serial no.4-Gram Panchayat

                                   Karavali, Panchayat Samiti Salumber, Udaipur shall remain stayed.



                                                              (DR. PUSHPENDRA SINGH BHATI), J.

110-Sudheer/-

Powered by TCPDF (www.tcpdf.org)